Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(iii) in The Maharaja Sayajirao University of Baroda Act, 1949

(iii)Levy of fees in the [University Departments,] [These words were substituted for the words 'University and', by Bombay 52 of 1950, Section 24 (b).] affiliated colleges and recognised institutions and institutions maintained by the University;