Section 24 in The Khuda Bakhsh Oriental Public Library Act, 1969
24. Delegation of powers and duties.
The Board may, by general or special order in writing, direct that all or any of the powers or duties which may be exercised or discharged by it shall, in such circumstances and under such conditions, if any, as may be specified in the order, be exercised or discharged also by any member, officer or employee of the Board specified in this behalf in the order.
