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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(3) in Manipur University of Culture Act, 2015

(3)A copy of the annual report as prepared under sub-section (1), shall also be submitted to the State Government, which shall as soon as may be, cause the same, to be laid before the Manipur Legislative Assembly.