Delhi High Court - Orders
Keshav Datt vs South Asian University on 9 August, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~37 and 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
37
+ W.P.(C) 4580/2024 & CM APPL. Nos. 18786/2024 and 18787/2024
KESHAV DATT .....Petitioner
Through: Mr. Abhik Chimni, Mr. Maaroof, Ms.
Nabira Farman, Ms. Pranjal Abrol, Advocates.
versus
SOUTH ASIAN UNIVERSITY .....Respondent
Through: Mr. Purushottam Sharma Tripathi and
Mr. Prakhar Singh, Advocates.
38
+ W.P.(C) 8521/2024 & CM APPL. Nos. 34988-89/2024
DR IRFANULLAH FAROOQI .....Petitioner
Through: Mr. Abhik Chimni, Mr. Maaroof, Ms.
Nabira Farman, Ms. Pranjal Abrol, Advocates.
versus
SOUTH ASIAN UNIVERSITY .....Respondent
Through: Mr. Purushottam Sharma Tripathi and
Mr. Prakhar Singh, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 09.08.2024
List on 09.12.2024.
JYOTI SINGH, J
AUGUST 9, 2024/DU
This is a digitally signed order.
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