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Delhi High Court - Orders

Keshav Datt vs South Asian University on 9 August, 2024

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~37 and 38
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    37
                                    +           W.P.(C) 4580/2024 & CM APPL. Nos. 18786/2024 and 18787/2024
                                                KESHAV DATT                                                         .....Petitioner
                                                                                      Through: Mr. Abhik Chimni, Mr. Maaroof, Ms.
                                                                                      Nabira Farman, Ms. Pranjal Abrol, Advocates.

                                                                                      versus

                                                SOUTH ASIAN UNIVERSITY                     .....Respondent
                                                             Through: Mr. Purushottam Sharma Tripathi and
                                                             Mr. Prakhar Singh, Advocates.

                                    38
                                    +           W.P.(C) 8521/2024 & CM APPL. Nos. 34988-89/2024

                                                DR IRFANULLAH FAROOQI                      .....Petitioner
                                                             Through: Mr. Abhik Chimni, Mr. Maaroof, Ms.
                                                             Nabira Farman, Ms. Pranjal Abrol, Advocates.

                                                                                      versus

                                                SOUTH ASIAN UNIVERSITY                     .....Respondent
                                                             Through: Mr. Purushottam Sharma Tripathi and
                                                             Mr. Prakhar Singh, Advocates.

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                              ORDER
                                    %                         09.08.2024
                                                List on 09.12.2024.


                                                                                                                           JYOTI SINGH, J
                                    AUGUST 9, 2024/DU




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 05:10:04