Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 63 in Tamil Nadu Educational Inspection Code

63. References from the Director.

- References from the Director or communications from Government, the Accounts Department or the Presidents of Local Boards shall, ordinarily, be replied to at once. When delay is unavoidable, the fact shall.be reported to the Director with information as to the probable date by which the reply be submitted. Such reference shall be noted in the office calendar so that they may not be lost sight of.