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[Cites 0, Cited by 0] [Section 385(1)] [Section 385] [Entire Act]

State of West Bengal - Subsection

Section 385(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)cause to be put up or painted at a conspicuous part of any building, wall or place at or near each end, corner or entrance of such street or on some convenient part of such street the name or number by which it shall be known;