Section 80(d) in Punjab Panchayat Samitis and Zila Parishads Act, 1961
(d)expenses in respect of such portion of the cost of Departments for Education, Public Health, Agriculture, Public Works and any other Departments as may be held by the Government to be equitably debitable to the Panchayat Samiti in return for the services rendered to the Samiti by those Departments;
