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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Daman and Diu - Subsection

Section 10(iii) in The Daman And Diu Panchayat Regulation, 2012

(iii)issuance of utilisation certificate in respect of the development work undertaken by the Gram Panchayat from the grants-in-aid or the Gram Panchayat funds;