Punjab-Haryana High Court
Guriner Kaur And Ors. vs State Of Pb. And Ors. on 24 April, 2026
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH 238 (5) FAO-1012-2006 (O&M) Date of decision:24.04.2026 GURINDER KAUR AND ORS. .... APPELLANTS Versus STATE OF PUNJAB AND ORS. ... RESPONDENTS CORAM: HON'BLE MR. JUSTICE PARMOD GOYAL Present: Mr. Sandeep Jasuja, Advocate for appellants. Dr. D.S. Lamba, Addl. A. G. Punjab & Mr. G. 8. Fateh, Sr. D. A. G., Punjab. Mr. Neeraj Khanna, Advocate for respondent-insurance company. se sea PARMOD GOYAL, J.
For details, see judgment of even date passed in FAO-4861- 2005, UNITED INDIA INSURANCE CO. LTD. VS. GURINDER KAUR & ORS.
(PARMOD GOYAL) FUDGE April 24, 2026 Ravinder Whether speaking/reasoned : Yes/No Whether reportable : Yes/No RAVINDER DHANIA 2026.04.27 18:06 I attest to the accuracy and integrity of this document