Himachal Pradesh High Court
Unknown vs Himachal Pradesh Power Corporation Ltd ... on 20 March, 2026
Author: Sandeep Sharma
Bench: Sandeep Sharma
Himachal Pradesh Power Corporation Ltd v. VOITH .
CARBC No. 45 of 2025 20.3.2026 Present: Mr. Bimal Gupta, Senior Advocate with Ms. Kusum Chaudhary, Advocate, for the petitioner.
Mr. Sunil Mohan Goel, Senior Advocate with Mr. Rohit Chauhan, Advocate, for the respondent.
of Mr. Rohit Chauhan, Advocate, on instructions states that pursuant to offer made by the petitioner under One Time Settlement Scheme namely Vivad Se Vishwas, respondent rt has sent offer to the petitioner, but outcome of the same is awaited. Since parties are in process of settling the dispute amicably inter-se them, let this matter be listed on 4.6.2026, on which date, compromise, if any, arrived inter-se parties shall be placed on record, enabling this court to pass appropriate order.
March 20, 2026 (Sandeep Sharma),
manjit Judge
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