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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(B) in Tamil Nadu Preservation of Private Forests Rules, 1946

(B)If the application is for the felling of trees, by the selection method, that is to say, the following of only selected trees of timber, the following information shall be furnished in addition to that specified in items (a) to (e) above:-