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Calcutta High Court (Appellete Side)

Mina Adhikari vs State Of West Bengal & Anr on 13 July, 2018

1 5 13.07.2018 sg Ct. No.28 CRMSPL 14 of 2018 (CRAN 273 of 2018) Mina Adhikari Versus State of West Bengal & Anr.

Ms. Suman Sehanabis (Mandal) Adv.

...for the petitioner Inadvertent error crept into the order dated 8th June, 2018. In the cause title of the order, the name of the petitioner has wrongly been written as 'M/s. Stainless Emporium Pvt. Ltd.' instead of 'Mina Adhikari'.

The name of the appearing advocate be read as 'Ms. Suman Sehanabis (Mandal)' instead of 'Mr. Anand Keshri' and the date of the order be also read as '08.06.2018' in place of '08.06.2017'.

Other portions of the order shall remain unchanged. Department is directed to issue corrected certified copy of the order upon deposit of certified copy, if any, issued to the parties. (Ravi Krishan Kapur, J.) (Joymalya Bagchi, J.)