Gujarat High Court
Chemists And Druggists Association Of ... vs Competition Commission Of India on 21 October, 2016
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/18107/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 18107 of 2016
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CHEMISTS AND DRUGGISTS ASSOCIATION OF BARODA, &
2....Petitioner(s)
Versus
COMPETITION COMMISSION OF INDIA, & 4....Respondent(s)
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Appearance:
MR BHARGAV HASURKAR, ADVOCATE for the Petitioner(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 21/10/2016
ORAL ORDER
At the request made on behalf of learned advocate Shri Bhargav Hasurkar, the matter is adjourned to 07.11.2016.
(RAJESH H.SHUKLA, J.) Girish Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Dec 17 00:19:05 IST 2016