Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 337] [Entire Act] Union of India - Subsection Section 337(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (3)Officers holding equivalent acting higher rank shall rank among themselves according to the date of their substantive seniority.