State of Gujarat - Act
Wild Animals and Wild Birds Protection (Repeal) Act, 2004
GUJARAT
India
India
Wild Animals and Wild Birds Protection (Repeal) Act, 2004
Act 15 of 2004
- Published on 26 May 2004
- Not commenced
- [This is the version of this document from 26 May 2004.]
- [Note: The original publication document is not available and this content could not be verified.]
An Act to repeal the Gujarat Wild Animals and Wild Birds Protection Act, 1963.It is hereby enacted in the Fifty-fifth Year of the Republic of India, as follows:Section 1. Short titleThis Act may be called the Gujarat Wild Animals and Wild Birds Protection (Repeal) Act, 2004.Section 2. Repeal and saving(1)The Gujarat Wild Animals and Wild Birds Protection Act, 1963 (Guj. XXXII of 1963) is hereby repealed. (2)Notwithstanding such repeal, the provisions of section 7 of the Bombay General Clauses Act, 1904 (Bom. 1 of 1904) shall apply in relation to the repeal of the Gujarat Wild Animals and Wild Birds Protection Act, 1963 (Guj. XXXII of 1963) as if the Act had been an enactment within the meaning of the said section 7.