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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Rajasthan - Subsection

Section 13A(a) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(a)Any candidate who has appeared at an examination conducted by the Registrar may apply to him for the scrutiny of his marks and the rechecking of his result. Such applications must be made so as to reach the Registrar within one month from the date of the declaration of the results by the Registrar.