Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in Central Silk Board Act, 1948. (1)It shall be the duty of the Board to promote the development of the [***] [The word "raw" omitted by Act 31 of 1953, Section 6 (w.e.f. 25-3-1954).] silk industry by such measures as it thinks fit.
