Kerala High Court
Manoj.K.R. S/O.Ravi vs Kerala State Beverages Corporation on 28 June, 2010
Author: S.S.Satheesachandran
Bench: Thottathil B.Radhakrishnan, S.S.Satheesachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP.No. 21971 of 2002(N)
1. MANOJ.K.R. S/O.RAVI, AGED 25 YEARS,
... Petitioner
2. SURESH K.R., AGED 23 YEARS S/O.RAVI,
3. SIVANKUTTY.K.M. VETTITHARA HOUSE,
Vs
1. KERALA STATE BEVERAGES CORPORATION,
... Respondent
2. KERALA STATE CO-OPERATIVE CONSUMER
3. STATE OF KERALA, REPRESENTED BY CHIEF
4. ANILKUMAR, FOREIGN LIQUOR SHOP NO.124,
5. SELVAN.K.N. S/O.NARAYANAN,
6. BIJU, FOREIGN LIQUOR SHOP NO.8,
7. BABY, FOREIGN LIQUOR SHOP NO.217, KERALA
8. UNNIKRISHNAN, FOREIGN LIQUOR SHOP NO.160
9. K.S.PRASAD, FOREIGN LIQUOR SHOP NO. 70,
10. SHOUKATH ALI, FOREIGN LIQUOR SHOP NO.165
11. GEORGE, CHUTANIKKAL HOUSE,
12. SIVANARAYANAN, FOREIGN LIQUOR SHOP
For Petitioner :SRI.MATHEW ZACHARIAH
For Respondent :SRI.K.P.DANDAPANI
The Hon'ble MR. Justice THOTTATHIL B.RADHAKRISHNAN
The Hon'ble MR. Justice S.S.SATHEESACHANDRAN
Dated :28/06/2010
O R D E R
Thottathil B.Radhakrishnan & S.S.Satheesachandran, JJ. = = = = = = = = = = = = = = = = = = = = = = = = O.P.No.21971 of 2002-N = = = = = = = = = = = = = = = = = = = = = = = = Dated this the 28th day of June, 2010.
Judgment Thottathil B.Radhakrishnan, J.
Not pressed. Dismissed.
Thottathil B.Radhakrishnan, Judge.
S.S.Satheesachandran, Judge.
Sha/0807 Thottathil B.Radhakrishnan & S.S.Satheesachandran, JJ. = = = = = = = = = = = = = = = = = O.P.21971 of 2002-N = = = = = = = = = = = = = = = = = Judgment 28th June, 2010.