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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(b) in The U.P. Fruit Nurseries (Regulation) Act, 1976

(b)keep a complete record of the origin or source of every root-stock and every scion showing-
(i)the botanical name, together with local name, if any, of the root-stock used;
(ii)the botanical name, together with the local name, if any, of the scion used, in raising the fruit plants;