Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 98 in Maharashtra Housing and Area Development Act, 1976 98. Disposal of moneys received by the Board. - The moneys placed at the disposal of the Board by the Authority under this Chapter shall be applied for the purposes of this Chapter.
