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[Cites 0, Cited by 0] [Section 61A] [Entire Act]

State of Assam - Subsection

Section 61A(i) in The Assam Co-operative Societies Act, 1949

(i)A financing bank shall have the right to inspect the books of any co-operative society which has either applied to the bank for financial assistance or is indebted to the bank on account of financial assistance granted earlier.