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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(8) in Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018

(8)Based on progress of implementation of generating stations and upstream/ downstream systems, midcourse correction for transmission system to the extent possible should be made in terms of (i) Reconfiguration of planned transmission system, (ii) Phasing of transmission elements and (iii) Delay/ Deferment of some of the transmission elements;