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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(iv) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(iv)The width of the ramp shall not be less than 3.6 meters and the slope of the ramp shall not be less than 1 in 8.