Section 9 in Rajasthan State Commission for Women Regulations, 2007
9. Powers and Responsibilities of the Members.
- In addition to participating in all meetings of the Commission and sharing the collective responsibilities of the Commission, each Member shall:-(a)attend the subjects allotted to her by the chairperson;(b)place before the meeting of the Commission for consideration any matter which, according to her, is of special importance;(c)deal with complaints allotted to her;(d)prepare relevant material for inclusion in the annual and periodic reports and in respect of subjects dealt with by her;(e)undertake tours that she feels to be necessary for discharge of her functions as a member with the approval of the chairperson and submit a report thereon as soon as possible but not later than fifteen days after return from the tour. A copy of the tour report shall also be placed before the next ordinary meeting of the Commission.
