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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(2)The Government may, by order published in the Government Gazette, notify as many of its officers as it thinks fit, to perform the functions of Administrators.