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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2)(d) in Madras Restriction of Habitual Offenders Act, 1948

(d)the conditions under which notified offenders may be permitted to leave the area to which their movements are restricted or the places in which they are settled;