Allahabad High Court
Mustaquim Hussain vs State Of U.P. & Another on 15 July, 2010
Author: Vinod Prasad
Bench: Vinod Prasad
Court No. - 54 Case :- APPLICATION U/S 482 No. - 23070 of 2010 Petitioner :- Mustaquim Hussain Respondent :- State Of U.P. & Another Petitioner Counsel :- Arun Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Vinod Prasad,J.
Heard learned counsel for the applicants and learned AGA.
Learned counsel for the applicants are directed to serve respondent no. 2 through RPAD within a week from today. Respondent no. 2 as well as the learned A.G.A. may file counter affidavit within three weeks. List this case in the week commencing 13th September, 2010 before the appropriate Court.
Till the next date of listing, further proceedings of Complaint Case No. 168 of 2010 under section 406 I.P.C., P.S. Robertsganj, District Sonebhadra pending in the Court of Chief Judicial Magistrate, Sonebhadra shall remain stayed. Order Date :- 15.7.2010 Manoj