Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Allahabad High Court

Mustaquim Hussain vs State Of U.P. & Another on 15 July, 2010

Author: Vinod Prasad

Bench: Vinod Prasad

Court No. - 54

Case :- APPLICATION U/S 482 No. - 23070 of 2010

Petitioner :- Mustaquim Hussain
Respondent :- State Of U.P. & Another
Petitioner Counsel :- Arun Srivastava
Respondent Counsel :- Govt. Advocate

Hon'ble Vinod Prasad,J.

Heard learned counsel for the applicants and learned AGA.

Learned counsel for the applicants are directed to serve respondent no. 2 through RPAD within a week from today. Respondent no. 2 as well as the learned A.G.A. may file counter affidavit within three weeks. List this case in the week commencing 13th September, 2010 before the appropriate Court.

Till the next date of listing, further proceedings of Complaint Case No. 168 of 2010 under section 406 I.P.C., P.S. Robertsganj, District Sonebhadra pending in the Court of Chief Judicial Magistrate, Sonebhadra shall remain stayed. Order Date :- 15.7.2010 Manoj