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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(c) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(c)the machinery or equipments or tools and plants under the control, custody and possession of the licensee whether or not kept in the sawmill or other wood based industrial unit or within its premises.