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[Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act]

State of Maharashtra - Subsection

Section 2A(1)(ii) in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982

(ii)for housing societies consisting of members belonging to an income group as specified in sub-clause (i) above or to other categories of persons or communities specified therein or to any combination thereof or for any other housing societies; or