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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(2)The meeting of the authority shall be called by the Member/Secretary as and when he deems fit and upon a direction to this effect from the Chairman. Such meeting shall be called at least once in 6 months. The quorum of the meeting shall be 3.