Section 34(1)(ii) in The Government of Union Territories Act, 1963

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State of Goa - Subsection

Section 34(1)(ii) in The Government of Union Territories Act, 1963

(ii)that any other language shall be adopted throughout the Union territory or such part thereof for such of the official purposes of the Union territory as may be specified in the order, if the President is satisfied that a substantial proportion of the population of the Union territory desires the use of that other language for all or any of such purposes.

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State of Goa - Subsection

Section 34(1)(ii) in The Government of Union Territories Act, 1963