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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 8 in The Emigration Act, 1983

8. Emigration officers to be public servants.—

The Protector General of Emigrants, Protectors of Emigrants, the officers in charge of emigration check-posts, emigration officers and emigration employees appointed under this Act shall be public servants within the meaning of section 21 of the Indian Penal Code (45 of 1860).