Madhya Pradesh High Court
Geetabai vs The State Of Madhya Pradesh on 18 March, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-826-2021 The High Court Of Madhya Pradesh WP-826-2021 (GEETABAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 18-03-2021 None for the petitioner. List the matter after four weeks.
(VISHAL DHAGAT) JUDGE shabana Signature SAN Not Verified Digitally signed by SHABANA ANSARI Date: 2021.03.19 16:17:36 IST