Section 24 in Assam Elementary Education Act, 1962
24. Co-ordinating agency.
- In the areas where the Assam Panchayat Act, 1959 (Assam Act XXIV of 1959), is in operation the Block Development Officer or, where there is no Block Development Officer, such other officers as may be specified by the Government in this behalf, with the help of such officers of the Education Department, as may be attached to him, shall act as a Co-ordinating agency between the Gaon Panchayats and the State Board.
