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State of Bihar - Section

Section 431 in Bihar Board's Miscellaneous Rules, 1958

431. Procedure when irregularities are discovered after the troops have marched.

- If irregularities committed by the troops are not discovered until they have proceeded outside the limits of the District, the District Officer will send a full report of the occurrence to the General Officer Commanding the Brigade area in which it occurred, who will investigate the matter and take all necessary action for its disposal