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[Cites 0, Cited by 0] [Section 36(7)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(7)(ii) in Rajasthan Co-operative Societies Act, 1965

(ii)who, in the opinion of the Registrar, is not guilty of any act or omission specified under sub-section (1) of this section, shall not be deemed to be disqualified under sub-section (7) of section 34.