Punjab-Haryana High Court
Ramesh Chander And Others vs State Of Haryana And Others on 5 March, 2014
Bench: Jasbir Singh, Harinder Singh Sidhu
In the High Court of Punjab and Haryana, at Chandigarh
Civil Writ Petition No. 4081 of 2014
Date of Decision: 5.3.2014
Ramesh Chander and Others
... Petitioners
Versus
State of Haryana and Others
... Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh.
Hon'ble Mr. Justice Harinder Singh Sidhu.
Present: Mr. Vivek Khatri, Advocate for the petitioners.
Jasbir Singh, Judge For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 4079 of 2014 titled as "Om Parkash and Others v. State of Haryana and Others".
(Jasbir Singh) Judge (Harinder Singh Sidhu) Judge March 5, 2014 "DK"
Bhardwaj Deepak Kumar 2014.03.11 10:12 I attest to the accuracy and integrity of this document