Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(ii) in The Bihar Combined Entrance Competitive Examination Act, 1995 (ii)To take necessary decisions for the implementations of the provisions of the Act;
