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State of Madhya Pradesh - Section

Section 65 in The M.P. Gram Panchayats (Accounts) Rules, 1999

65. Submission of Annual Accounts and the report to the Deputy Director, Panchayat.

- The Annual Accounts together with the administration report duly approved by the Gram Panchayat shall be sent to the Deputy Director, Panchayat of the district on or before 20th day of May each year.