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State of Odisha - Section

Section 174C in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

174C. Provision applicable in other respects.

- In other respects, the rules applicable to Committees in general provided in Chapter XXV of these rules shall mutandis mutandis apply.Chapter-XXI [Committee on papers laid on the Table] [Inserted vide Orissa Gazette Extraordinary No. 278/13.3.1991-Notification No. 7123-L.A./13.3.1991.]