Punjab-Haryana High Court
The State Of Punjab And Others vs Smt. Bhupinder Kaur And Another on 5 February, 2013
Bench: A.K.Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
LPA.No.1419 of 2012 (O&M)
Date of Decision:05.2.2013
The State of Punjab and others
--Appellants
Vs.
Smt. Bhupinder Kaur and another
--Respondents
CORAM: HON'BLE MR.JUSTICE A.K.SIKRI,CHIEF JUSTICE HON'BLE MR.JUSTICE RAKESH KUMAR JAIN Present: Mr.H.S.Sidhu, Addl.A.G Punjab, for the appellants Mr. J.S.Manipur,Advocate, for the respondent A.K.SIKRI,CHIEF JUSTICE, (Oral) For orders, see detailed judgment of even date passed in . LPA No.1539 of 2012 (O&M) titled as State of Punjab and others Vs. Harjinder Kaur.
(A.K.SIKRI)
CHIEFJUSTICE
05.2.2013 (RAKESH KUMAR JAIN)
rr JUDGE