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[Cites 0, Cited by 2] [Section 67(2)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(2)(d) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(d)the time within which applications and appeals may be prescribed under this Act, in cases for which no specific provision in that behalf has been made herein;