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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Uttarakhand - Subsection

Section 104(10) in Uttarakhand Panchayati Raj Act, 2016

(10)) to categorized as a village road, inter village road and district road respectively for the purposes of management, maintenance and construction by the Gram panchayat , Kshettra panchayat and Zila Panchayat.