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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(11) in The Railway Protection Force Rules, 1987

11.1There shall be such number of arms workshop, each under the charge of anofficer not below the rank of an Inspector, as may be set up for carrying out repair,phospating of the arms held by the Force and such other functions as may be specifiedby the Director-General.