Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 28 in Rajasthan Lunacy Rules, 1962 28. Hours of visits of friends or relatives - Visits of friends or relatives to inmates are permitted on the day and at the hours fixed by the Superintendent. The Superintendent or in his absence his head assistant may give special permission for visits at other times.
