Section 4 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963
4. Registration of property mark.
- The property mark required by Rule XVI of the rules made under Notification No. 672/XIV-42, dated September 30, 1915, must be stamped on the broad side of all timber and at a distance of not more than 6 inches from one of its ends.
