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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(3) in Tamil Nadu Agricultural University Act, 1971

(3)Notwithstanding anything contained in sub-section (1), all statutes, ordinances and regulations made under the said Acts and in force on the appointed day, shall, in so far as they are not inconsistent with the provisions of this Act, continue to be in force until they are repealed by statutes and regulations to be made under this Act.