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State of Gujarat - Section

Section 39 in Gujarat Elementary Education Rules, 2010

39. Chairman to continue to perform duties after expiry of the term of Education Committee.

- On the expiry of the term of office of an Education Committee, the Chairman shall continue to perform the current administrative duties of their offices until such time but not more than 60 days or whichever is earlier, as a new Chairman shall have been duly elected and have taken charge of their duties.