Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 12] [Entire Act]

Union of India - Section

Section 7A in The Advocates Act, 1961

7A. [ Membership in international bodies. [ Inserted by Act 60 of 1973, Section 8 (w.e.f. 31.1.1974).]

- The Bar Council of India may become a member of international legal bodies such as the International Bar Association or the International Legal Aid Association, contribute such sums as it thinks fit to such bodies by way of subscription or otherwise and authorise expenditure on the participation of its representatives in any international legal conference or seminar.] [ Inserted by Act 60 of 1973, Section 7 (w.e.f. 31.1.1974).]