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State of Maharashtra - Section

Section 14 in The Maharashtra Warehouses Act, 1960

14. Precautions against damage or injury to goods.

(1)Every warehouseman shall keep his warehouse clean and free from damp, take all necessary precautions against rats and other pests, and fulfil such other conditions as may be prescribed in this behalf.
(2)No warehouseman shall accept for deposit in his warehouse, goods which are contaminated or infected by worms and pests, and which are likely to cause damage to other goods which are or which may be deposited in the warehouse.